Ramesh Chand vs The Judge Labour Court Jaipur
2022 Latest Caselaw 7855 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 5961/2007

                                    Ramesh Chand
                                                                                                      ----Petitioner
                                                                      Versus
                                    The Judge Labour Court Jaipur
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Indresh Sharma For Respondent(s) : Mr. Zakir Hussain

HON'BLE MR. JUSTICE SAMEER JAIN

Order

15/12/2022

Application for early hearing is allowed.

Learned counsel for the respondents submits that the matter

is covered by the judgment of Division Bench of this Court in D.B.

Special Appeal Writ No.1425/2017 titled as Madanlal Gurjar

Vs. The Executive Engineer & Anr.

Let the matter be listed in the second week of January, 2023

for final disposal, as agreed by both the sides.

(SAMEER JAIN),J

Arun/11

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