Sushila Devi vs State Of Raj And Anr
2022 Latest Caselaw 7854 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 521/2011

                                   Sushila Devi
                                                                                                      ----Petitioner
                                                                      Versus
                                   State Of Raj And Anr
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sunil Samdaria with Ms. Isha Belani For Respondent(s) : Mr. Rohit Choudhary, Dy.G.C. with OIC Mr. Vedprakash Sharma, Ex.En. NH, District Ajmer

HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/12/2022

Arguments heard.

Judgment reserved.

(SAMEER JAIN),J

Arun/144

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