State vs Janshi And Ors
2022 Latest Caselaw 7826 Raj/2

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               D.B. Criminal Appeal No. 13/1990

State
                                                                  ----Appellant
                                   Versus
Janshi And Ors.
                                                                ----Respondent

Connected With D.B. Criminal Appeal No. 366/1989 Gopi And Others

----Appellant Versus State

----Respondent D.B. Criminal Appeal No. 170/2003 Mahaveer And Ors

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Javed Choudhary, Addl.G.A. in D.B. Criminal Appeal No. 13/1990 Mr. S.K. Jain in D.B. Criminal Appeal No. 366/1989 &D.B. Criminal Appeal No. 170/2003 For Respondent(s) : Mr. S.K. Jain D.B. Criminal Appeal No. 13/1990 Mr. Javed Choudhary, Addl.G.A. in D.B. Criminal Appeal No. 366/1989 &D.B. Criminal Appeal No. 170/2003

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

14/12/2022

Learned Additional Government Advocate is directed to

inquire about the status of the appellant in D.B. Criminal Appeal

No.170/2003.

(2 of 2) [CRLA-13/1990]

List these matters on 04.01.2023.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /13-15

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