Ramswaroop vs State Of Rajasthan Through Pp
2022 Latest Caselaw 7824 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 326/2016

                                    Ramswaroop
                                                                                                      ----Appellant
                                                                       Versus
                                    State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Javed Chaudhary, Addl. GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

14/12/2022

Arguments heard and concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

Sunita/30

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