Shani @ Niyamat vs State Of Rajasthan Through Pp
2022 Latest Caselaw 7823 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Criminal Appeal No. 528/2017

Shani @ Niyamat
                                                                  ----Appellant
                                   Versus
State Of Rajasthan Through Pp
                                                                ----Respondent

Connected With

D.B. Criminal Appeal No. 437/2017

Kadir @ Kadira And Anr

----Appellant Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 2040/2017 Sadakat Ali @ Chhota Sadda

----Appellant Versus State Of Rajasthan Through P P

----Respondent D.B. Criminal Appeal (Db) No. 166/2019 Golu @ Muntjeer S/o Chand @ Mohammad Ali

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Suresh Sahni Mr. R. M. Sharma Mr. Abdul Kalam Khan Mr. Ravi Kumar Kasliwal For Respondent(s) : Mr. Mirza Ishrat Beg For State : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

14/12/2022

(2 of 2) [CRLA-528/2017]

List these matters on 05.01.2023.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /21-24

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