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Manoj Kumar Gupta, S/O Shri Madan ... vs Jaipur Vidyut Vitran Nigam ...
2022 Latest Caselaw 7819 Raj/2

Citation : 2022 Latest Caselaw 7819 Raj/2
Judgement Date : 14 December, 2022

Rajasthan High Court
Manoj Kumar Gupta, S/O Shri Madan ... vs Jaipur Vidyut Vitran Nigam ... on 14 December, 2022
Bench: Sudesh Bansal
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 7397/2022

                                    Manoj Kumar Gupta, S/o Shri Madan Mohan Gupta
                                                                                                        ----Petitioner
                                                                        Versus
                                    Jaipur Vidyut Vitran Nigam Limited & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Prakhar Gupta For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

14/12/2022

Counsel for petitioner submits that petitioner is entitled for

promotion and his case is covered by the judgment passed by the

Division Bench of this Court in D.B. Civil Special Appeal (Writ)

No.245/2006: Babu Lal Jat Vs Jaipur Vidyut Vitran Nigam

Limited decided on 27.9.2011. Since petitioner has not been

included in the seniority list dated 27.4.2021 for the post of

Executive Engineers (E&M), he has objected the same.

Heard.

Issue notice to respondents, returnable within six weeks.

In the meanwhile, if seniority list dated 27.4.2021 is

implemented, right of petitioner to claim seniority shall be

adversely affected.

(SUDESH BANSAL),J

NITIN /4

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