Rajive Sharma S/O Shri Krishna ... vs State Of Rajasthan
2022 Latest Caselaw 7818 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Writ Petition No. 652/2022

                                   Rajive Sharma S/o Shri Krishna Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vishram Prajapati, Adv. For Respondent(s) : Mr. Mahendra Meena, PP

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

14/12/2022

Learned counsel for the petitioner is directed to furnish a

copy of the judgment dated 04.04.2018 passed by this Court in

the case of Nirbhay Singh @ Nabbu Vs. State (D.B. Criminal

Writ No.38/2018).

List after one week.

(ANOOP KUMAR DHAND),J

PRAVESH/79

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