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Dhannalal @ Dhanraj S/O Ghanshyam vs Nasir Khan S/O Shri Munir Khan
2022 Latest Caselaw 7813 Raj/2

Citation : 2022 Latest Caselaw 7813 Raj/2
Judgement Date : 14 December, 2022

Rajasthan High Court
Dhannalal @ Dhanraj S/O Ghanshyam vs Nasir Khan S/O Shri Munir Khan on 14 December, 2022
Bench: Mahendar Kumar Goyal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                              S.B. Civil Miscellaneous Application No. 187/2022
                                                                                In
                                                         S.B. Civil Misc. Appeal No.3552/2017

                                    Dhannalal @ Dhanraj S/o Ghanshyam
                                                                                                 ----Applicant/Appellant
                                                                            Versus
                                    Nasir Khan S/o Shri Munir Khan & Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Amitabh Jatav For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

14/12/2022

This application has been filed by the

appellant/applicant seeking correction in the judgment dated

26.05.2022 passed by this Court in S.B. Civil Misc. Appeal

No.3552/2017 wherein, the date of impugned award has been

mentioned as "05.11.2016" instead of "11.04.2017".

For the reasons stated in the application, the same is

allowed. In the operative portion of the judgment dated

26.05.2022 passed by this Court in S.B. Civil Misc. Appeal

No.3552/2017, the date of award be read as "11.04.2017" instead

of "05.11.2016". This order may be treated as part and parcel of

judgment dated 26.05.2022.

(MAHENDAR KUMAR GOYAL),J

Satyendra/44

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