[email protected] vs State Of Rajasthan Through Pp
2022 Latest Caselaw 7797 Raj/2

Citation : 2022 Latest Caselaw 7797 Raj/2
Judgement Date : 13 December, 2022

Rajasthan High Court

[email protected] vs State Of Rajasthan Through Pp on 13 December, 2022

Bench: Pankaj Bhandari, Birendra Kumar

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 469/2015

                                    [email protected]
                                                                                                    ----Appellant
                                                                     Versus
                                    State Of Rajasthan Through PP
                                                                                                  ----Respondent

For Appellant(s) : Mr. Sudhir Jain Mr. Parth Sharma Mr. Monu Kumar Mr. Anil Yadav For State : Mr. Javed Choudhary, AGA For Complainant(s) : Mr. Gajanand Yadav Mr. Subhash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

13/12/2022

Arguments heard.

Judgment is reserved.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

Amit/40

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