Govind Singh Chahar S/O Shri ... vs State Of Rajasthan
2022 Latest Caselaw 7771 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 17802/2022

                                   Govind Singh Chahar S/o Shri Dalchand
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan & Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Sharma For Respondent(s) : Mr. Rupin Kala

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

12/12/2022

Petitioner has challenged the suspension order dated

17.07.2020 issued by respondents and it is stated that the issue is

squarely covered by order dated 13.01.2022 passed in S.B. Civil

Writ Petition No.13793/2021 (Rajat Sharma Vs. State & Ors.)

whereby and whereunder, the Coordinate Bench of Rajasthan High

Court following the judgment of Hon'ble Apex Court in case of

Ajay Kumar Choudhary Vs. Union of India reported in [2015

(7) SCC 291] directed the respondents to review the suspension

order.

Counsel for respondents seeks time as to why the instant

writ petition may not be disposed of on the same terms.

Service is complete.

List on 05.01.2023.

(SUDESH BANSAL),J

TN/23

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