Mrs Rose Fernandes Wife Of Shri ... vs The Director, Medical And Health ...
2022 Latest Caselaw 7769 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 14551/2022

                                   Mrs Rose Fernandes Wife Of Shri Niranjan Lal Sharma
                                                                                                        ----Petitioner
                                                                        Versus
                                   The Director, Medical And Health Services & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Nripendra Sinsinwar For Respondent(s) : Mr. Vivek Tyagi

HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

12/12/2022

On behalf of respondents No.1 & 2, counsel has put in

appearance, hence service stands complete.

Counsel for respondents may file reply within a period of four

weeks.

List after four weeks.

In view of above, application No.01/2022 for early listing

stands disposed of.

(SUDESH BANSAL),J

SACHIN/124

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