Shyam Manohar Sharma vs State Panchayati Raj Depors
2022 Latest Caselaw 7762 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 19477/2012

                                   Shyam Manohar Sharma
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Panchayati Raj Depors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Laxmi Kant Sharma (Malpura) For Respondent(s) : Ms. Srijana Shresth for Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/12/2022

List this matter on 20.12.2022, as prayed by learned counsel

for the respondent.

(SAMEER JAIN),J

ARTI SHARMA /29

Powered by TCPDF (www.tcpdf.org)