Forester Naka Indragarh Ors vs Om Prakash Yogi And Anr
2022 Latest Caselaw 7754 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9277/2014

                                   1.Forester Naka Indragarh, Range Indragarh, District - Bundi.
                                   2. District Forest Officer, Van bhawan, Bundi.
                                   3. State of Rajasthan through District Collector, Bundi.
                                                                                  ----Petitioners/Non-Plaintiffs
                                                                       Versus
                                   1. Om Prakash Yogi S/o Parasram Yogi, R/o Village Dara Mataji,
                                   Indergarh, District Bundi (Rajasthan).
                                   2. The District Judge, Bundi (Raj.)
                                                                                       ----Respondents/Plaintiffs

For Petitioner(s) : Mr. Zakir Hussain For Respondent(s) : Mr. A.K. Pareek

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

12/12/2022

Counsel for the respondents submits that the original suit

has already been decided by the Trial Court vide order dated

27.05.2016 and the present writ petition has become infructuous.

Counsel for the petitioners have not disputed this fact.

A copy of the order dated 27.05.2016 passed by the learned

Trial Court is taken on record.

In that view of the matter, the present writ petition stands

disposed of, as having become infructuous, in view of the

judgment and decree dated 27.05.2016 passed by the learned

Trial Court.

(INDERJEET SINGH),J

Upendra/132

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