Jagnya S/O Roopnarayan vs Rameshwer Prasad S/O Roopnarayan
2022 Latest Caselaw 7718 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 93/2022

                                    Jagnya S/o Roopnarayan
                                                                                                            ----Petitioner
                                                                             Versus
                                    Rameshwer Prasad S/o Roopnarayan
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Umesh Vyas For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

08/12/2022

Counsel for the petitioner is directed to place on record the

judgment dated 09.12.1982 passed by learned Civil Court.

List after four weeks.

(INDERJEET SINGH),J

Upendra Pratap Singh /57

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