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T P Vishvnath Naiyar Though Lr vs United India Insurance Co Ltd And ...
2022 Latest Caselaw 7717 Raj/2

Citation : 2022 Latest Caselaw 7717 Raj/2
Judgement Date : 8 December, 2022

Rajasthan High Court
T P Vishvnath Naiyar Though Lr vs United India Insurance Co Ltd And ... on 8 December, 2022
Bench: Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 4047/2016

                                    T P Vishvnath Naiyar Though LRs.
                                                                                                       ----Appellants
                                                                        Versus
                                    United India Insurance Co. Ltd. And Others
                                                                                                     ----Respondents

For Appellant(s) : Mr. Dileep Singh Jadaun, Adv. For Respondent(s) : Ms. Chitra Goel, Adv.

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

08/12/2022

Arguments heard and concluded.

Judgment is reserved.

The parties are at liberty to file a written argument within a

week.

(BIRENDRA KUMAR),J

Ashwani/-23

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