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Sitaram Son Of Late Bheruram Alias ... vs Satyanarain Son Of Late Shri ...
2022 Latest Caselaw 7691 Raj/2

Citation : 2022 Latest Caselaw 7691 Raj/2
Judgement Date : 7 December, 2022

Rajasthan High Court
Sitaram Son Of Late Bheruram Alias ... vs Satyanarain Son Of Late Shri ... on 7 December, 2022
Bench: Sudesh Bansal
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 785/2022

                                    Sitaram Son Of Late Bheruram Alias Bhanwar Lal
                                                                                                    ----Appellant
                                                                       Versus
                                    Satyanarain Son Of Late Shri Bheruram Alias Bhanwar Lal & Ors.
                                                                                   ----Respondents-defendants

For Appellant(s) : Mr. Narendra Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

07/12/2022 Appellant-plaintiff filed this first appeal feeling aggrieved by

dismissal of the suit for partition vide judgment and decree dated

3.9.2022 passed in suit No.37/2020 by the Additional District

Judge No.7, Jaipur Metropolitan I, Jaipur.

Heard.

Admit.

Issue notice to respondents.

Record of the trial Court be summoned.

(SUDESH BANSAL),J

NITIN /20

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