Citation : 2022 Latest Caselaw 7662 Raj/2
Judgement Date : 6 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal (Civil) No. 4/2018
Vanasthali Textile Industries Limited
----Appellant
Versus
M/s Arco Electro Technologies Pvt Ltd
----Respondent
For Appellant(s) : Mr. Sandeep Taneja For Respondent(s) : Mr. Gaurav Sharma
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN
Judgment / Order
06/12/2022
Let fresh notices be issued to Respondent No.1.
List this matter after four weeks.
(SAMEER JAIN),J (PANKAJ BHANDARI),J
ARTI SHARMA /18
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