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Asfaq S/O Shri Abdul Aziz vs State Of Rajasthan
2022 Latest Caselaw 7657 Raj/2

Citation : 2022 Latest Caselaw 7657 Raj/2
Judgement Date : 6 December, 2022

Rajasthan High Court
Asfaq S/O Shri Abdul Aziz vs State Of Rajasthan on 6 December, 2022
Bench: Pankaj Bhandari, Sameer Jain
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 794/2022

                                   Asfaq S/o Shri Abdul Aziz
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Tekchand Swami For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

06/12/2022

List this matter in the next week.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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