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Diksha Nama W/O Shri Chandra ... vs State Of Rajasthan
2022 Latest Caselaw 7589 Raj/2

Citation : 2022 Latest Caselaw 7589 Raj/2
Judgement Date : 1 December, 2022

Rajasthan High Court
Diksha Nama W/O Shri Chandra ... vs State Of Rajasthan on 1 December, 2022
Bench: Mahendar Kumar Goyal
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 241/2021

                                   Diksha Nama W/o Shri Chandra Prakash Namdev
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Of Rajasthan & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Rajveer Sharma with Mr. Pradeep Singh For Respondent(s) : Mr. P.S. Naruka for Mr. Rupin Kala, GC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

01/12/2022 Learned counsel for the respondents prays for and is granted

a week's time to reconsider the case of the petitioner for

compassionate appointment in the light of judgment of this Court

dated 12.01.2022 passed in S.B. Civil Writ Petition

No.11993/2017; Smt. Shobha Devi Vs. Jodhpur Vidhyut

Vitran Nigam Ltd. & Anr.

List the matter on 12.12.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

Sudha/183

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