Ram Kanwar vs Kora And Ors
2022 Latest Caselaw 7582 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 714/2007

                                    Ram Kanwar S/o Shri late Shri Mangaliya
                                                                                                             ----Appellant
                                                                        Versus
                                    Kora S/o Late Shri Swaroopa and Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. J.K. Yogi For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

01/12/2022 Counsel for appellant states that respondents have also filed

an appeal challenging the impugned judgment dated 25.8.2005 by

way of S.B. Civil First Appeal No.667/2007.

List again on 7.2.2023 along with Civil First Appeal

No.667/2007.

(SUDESH BANSAL),J

NITIN /20

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