Omprakash Sain S/O Shri ... vs Niranjan Kumar Arya
2022 Latest Caselaw 7575 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

        D.B. Civil Miscellaneous Application No. 35/2022

                                       In

           D.B. Civil Contempt Petition No. 1496/2019

                                      In

             D.B. Civil Writ Petition No. 10682/2016

1.     Omprakash Sain S/o Shri Ramnarayan Sain, R/o Mohalla
       Kafila Bazar, Tonk, District Tonk, Rajasthan.
2.     Ramlal Koli S/o Shri Poonaram Koli, R/o New Bus Stand
       Colony, Tonk, District Tonk, Rajasthan.
3.     Ramswaroop       Raigar       S/o     Shri     Puranmal     Raigar,    R/o
       Mahadevwali       Parwati        Nagar,        Tonk,     District     Tonk,
       Rajasthan.
4.     Sitaram Bairwa S/o Late Shri Jagganath Bairwa, R/o Opp.
       Indane Gas Godown, Near Dhana Talai, Tonk, District
       Tonk, Rajasthan.
5.     Nanag Ram S/o Ganesh Ram, R/o Plot No. 119/428,
       Agrawal Farm, Thadi Market, Mansarovar, Jaipur.
6.     Rajababu S/o Shri Kishan Lal, R/o Plot No. 766, Bajre
       Wali Bagichi, Behind Minerva Talkies, Sanganeri Gate,
       Jaipur.
7.     Mohan Lal S/o Late Sh. Bhonri Lal, (Since Deceased)
       Through Its Legal Heirs-
7/1.   Smt Madhubala Khangwal W/o Late Sh. Mohan Lal, R/o A-
       261, Opposite M.K.B. School, Near Azad Park, Nehru
       Nagar, Panipech, Jaipur.
7/2.   Vishal Khangwal S/o Late Sh. Mohan Lal, R/o A-261,
       Opposite M.K.B. School, Near Azad Park, Nehru Nagar,
       Panipech, Jaipur.
7/3.   Rahul Khangwal S/o Late Sh. Mohan Lal, R/o A-261,
       Opposite M.K.B. School, Near Azad Park, Nehru Nagar,
       Panipech, Jaipur.
7/4.   Lucky Khagwal S/o Late Sh. Mohan Lal, R/o A-261,
       Opposite M.K.B. School, Near Azad Park, Nehru Nagar,
       Panipech, Jaipur.
8.     Ratan Lal Logriya S/o Late Shri Laxmi Narayan, R/o Plot


                    (Downloaded on 07/12/2022 at 12:38:32 AM)
                                                                                   (2 of 2)                       [CMAP-35/2022]


                                                No. A/15, Near Sofiya School, Shivnagar, Ghatgate, Jaipur
                                                                                                               ----Petitioners
                                                                            Versus
                                    1.          Niranjan Kumar Arya, Principal Secretary Cum Additional
                                                Chief Secretary, Department Of Finance, Government Of
                                                Rajasthan, Secretariat, Jaipur.
                                    2.          State Of Rajasthan, Through Principal Secretary Cum
                                                Additional   Chief      Secretary,          Department          Of   Finance,
                                                Government Of Rajasthan, Secretariat, Jaipur
                                                                                                          ----Respondents

For Petitioner(s) : Ms. Devyani Rathore, Advocate for Major R.P. Singh, AAG

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

01/12/2022

Heard on application filed by the State for

modification/recalling of order dated 01.03.2021.

In view of the order dated 14.07.2022 passed by the Division

Bench of this Court in D.B. Civil Miscellaneous Application No.

37/2022, the application is allowed and the aforesaid order to the

extent it directs supply copy of report to the petitioner-non-

applicants stands recalled.

The proceedings are finally closed.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /44

Powered by TCPDF (www.tcpdf.org)