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Gokul Singh vs Smt.Khama Kanwar And Ors
2022 Latest Caselaw 15053 Raj

Citation : 2022 Latest Caselaw 15053 Raj
Judgement Date : 21 December, 2022

Rajasthan High Court - Jodhpur
Gokul Singh vs Smt.Khama Kanwar And Ors on 21 December, 2022
Bench: Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 4905/2011

Gokul Singh

----Appellant Versus Smt.khama Kanwar And Ors.

----Respondent

For Appellant(s) : Mr. G.S. Rathore For Respondent(s) : Mr. Vipul Singhvi

HON'BLE MR. JUSTICE FARJAND ALI

Order

21/12/2022

Today, the matter has been listed in the category of "to be

mentioned". On last occasion i.e. 13.10.2022, arguments were

heard and the judgment was reserved.

After hearing learned counsel for the parties for clarification

on certain issues today, it is deemed appropriate to release the

matter in the interest of justice.

Thus, the matter is released from reserved category and the

same be listed before appropriate Bench in the month of January,

2023.

(FARJAND ALI),J 853-amit/-

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