Manoj Kumar vs State Of Rajasthan
2022 Latest Caselaw 15049 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 1299/2022

Manoj Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaushal Sharma For Respondent(s) : Mr. RR Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

21/12/2022

Learned Public Prosecutor prays for and is granted some time

to file reply to the application for suspension of sentence.

List on 13.01.2023.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

SURABHII/55-

Powered by TCPDF (www.tcpdf.org)