Narsinga Ram vs State
2022 Latest Caselaw 15048 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Interim Bail Application No. 572/2022

IN

S.B. Criminal Appeal No. 88/2020

Narsinga Ram S/o Shri Fussa @ Pussa Ram, Aged About 25 Years, By Caste Jat, R/o Aaula Nada, Janiyo Ki Dhani, Sindhipura, Karnu, Panchudi Police Staiton, District Nagaur. (Lodged In District Jail Bhilwara).

----Appellant Versus State of Rajasthan, Through P.p.

For Petitioner(s) : Mr. Vijay Raj Bishnoi Mr. Ravindra Kumar Acharya Mr. Santosh Kumar For Respondent(s) : Mr. S.K. Bishnoi, PP

HON'BLE MR. JUSTICE FARJAND ALI

Judgment/Order

21/12/2022

Since the application for suspension of sentence [S.B.

Criminal Application for Suspension of Sentence No. 558/2020]

filed by the petitioner has been granted, no further order is

required to be passed in this application.

Accordingly, this application for interim bail is disposed off.

(FARJAND ALI),J 335-Anshul/-

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