M/S Sky Light Hospitality Llp vs The Union Of India
2022 Latest Caselaw 15045 Raj

(1 of 1) [CRLW-462/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Criminal Writ Petition No. 462/2018

M/s Sky Light Hospitality Llp

----Petitioner Versus The Union Of India

----Respondent Connected With S.B. Criminal Writ Petition No. 18/2018 Mahesh Nagar

----Petitioner Versus Uoi And Ors.

----Respondent

For Petitioner(s) : Mr. KTS Tulsi, Sr. Adv. assisted by Mr. Faraz Khan, Mr. MS Husain, Mr. Anup Kumar Pandey & Mr. Farman Bilal Rayeeni on VC Mr. Vikas Balia, Sr. Adv. assisted by Mr. Abhishek Mehta.

Dr. Shamshuddin on VC Mr. S.Tabrez on VC For Respondent(s) : Mr. RD Rastogi, Sr. Adv. & Addl.

Solicitor General of India assisted by Mr. Akshay Bhardwaj, Mr. B.P. Bohra, Sr. CGS. Mr. Pukhraj Servi and Mr. Pooshan

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order

21/12/2022

Arguments heard and concluded.

Judgment reserved.

List for pronouncement tomorrow i.e. 22.12.2022.

(DR.PUSHPENDRA SINGH BHATI),J 270-271-sudheer/-

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