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Gurjeevan Singh vs Rukmani Riyar
2022 Latest Caselaw 15038 Raj

Citation : 2022 Latest Caselaw 15038 Raj
Judgement Date : 21 December, 2022

Rajasthan High Court - Jodhpur
Gurjeevan Singh vs Rukmani Riyar on 21 December, 2022
Bench: Vijay Bishnoi, Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Contempt No. 1291/2022

Gurjeevan Singh S/o Darshan Singh, Aged About 46 Years, Resident Of Chak Sadasinghwala, Tehsil Pilibanga, District Hanumangarh (Raj.).

----Petitioner Versus

1. Rukmani Riyar, District Collector, Hanumangarh (Raj.).

2. Ashok Asija, Chief Executive Officer, Zila Parishad, Hanumangarh (Raj.).

3. Shankarlal Dhaliwal, Development Officer, Panchayat Samiti Pilibanga, District Hanumangarh.

4. Sunil Kranti, Sarpanch, Gram Panchayat Longwala, Tehsil Pilibanga District Hanumangarh.

5. The State Of Rajasthan, Through Secretary To The Government Department Of Revenue, Jaipur, Rajasthan.

                                                                                                        ----Respondents


                                   For Petitioner(s)               :    Mr. BS Sandhu
                                   For Respondent(s)               :



HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

21/12/2022

Issue notice to respondent No.4 only, returnable on

10.01.2023 and be given 'dasti' to learned counsel for the

petitioner.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

Surabhii/57-

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