Jagga Singh vs Preetam Kaur
2022 Latest Caselaw 14860 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2838/2020

Jagga Singh

----Petitioner Versus Preetam Kaur

----Respondent

For Petitioner(s) : Mr. Vivek Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

16/12/2022

In this case, the notices were issued by this Court on

02/03/2020, however, the process fee and notices were filed late.

Learned counsel for the petitioner submits that delay in filing

the notices may be condoned and the notices may be issued to

the respondents. He further submits that he has preferred an

application (01/21) for extension of the interim order granted by

this Court on 02/03/2020, in view of the judgment of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

Issue notice to the respondents, returnable in four weeks.

For the reasons stated in the application, the same is

allowed.

The interim order dated 02/03/2020 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 173-SanjayS/-

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