Citation : 2022 Latest Caselaw 14840 Raj
Judgement Date : 16 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17178/2019
Dayal Singh Parihar S/o Late Shri Takhat Singh Ji, Aged About 81 Years, B/c Parihar (Mali) R/o C-151 Dayanit Dharam Narayan Ji Ka Hatta, Paota, Jodhpur. A Smt. Anama Pj W/o Late Shri Dayal Singh Parihar, Aged About 79 Years, B Shri Surendra Parihar S/o Late Shri Dayal Singh Parihar, Aged About 44 Years, C Miss. Manju Lata D/o Late Shri Dayal Singh Parihar, Aged About 45 Years, all are Residents Of R/o C-151 Dayanit Dharam Narayan Ji Ka Hattha, Paota, Jodhpur.
----Petitioners Versus
1. State Of Rajasthan, Through The Director, Pensioners Welfare Department, Rajasthan, Jaipur.
2. The Additional Director And Additional Secretary, R.p.m.f.
At Jaipur.
3. The Treasury Officer (Rural), Jodhpur.
----Respondents
For Petitioner(s) : Mr. Raj Kamal Soni For Respondent(s) : Mr. Ravi Panwar
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
16/12/2022
The case is listed in the 'Orders' category on application for
early hearing of the matter.
With the consent of the learned counsel for the parties, the
matter is being heard and decided finally today itself.
Learned counsel for the parties are in agreement that the
issue involved in the present case is squarely covered by the
(2 of 2) [CW-17178/2019]
judgment passed by this Court in S.B. Civil Writ Petition No.
13686/2015 (Roop Raj Chhangani Vs. State of Rajasthan
and ors.) decided on 06.09.2022.
For the reasons mentioned, the present writ petition is
allowed with a direction to the respondents to reimburse the
amount of expenditure incurred in the treatment of Shri Dayal
Singh as applicable in the Rules within a period of four weeks from
the date of receipt of the certified copy of this order. The amount
shall be paid with interest @ 6% per annum.
It is made clear that the legal representatives of the
petitioner shall provide the entire documents with respect to the
treatment undertaken by Shri Dayal Singh.
(VINIT KUMAR MATHUR),J
237-Payal/-
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