Sabu Singh @ Sabla vs State Of Rajasthan
2022 Latest Caselaw 14772 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 545/2022

Sabu Singh @ Sabla

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaluram Bhati For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG with Mr. Rajat Chhaparwal, AAAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/12/2022

Issue notice.

Mr. Anil Joshi, learned AAG accepts notice on behalf of the

State and he prays some time to file reply to the criminal writ

petition.

Time prayed for is granted.

List on 21.12.2022.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

Surabhii/49-

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