Girajsar Seva Samiti vs Sh. Bhagwati Prashad Kalal
2022 Latest Caselaw 14654 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 559/2022

Girajsar Seva Samiti

----Petitioner Versus Sh. Bhagwati Prashad Kalal

----Respondent

For Petitioner(s) : Ms. Radhika Upadhayay

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/12/2022

Two weeks' time is granted to cure the defects.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J

74-msrathore/-

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