Dashrath Singh vs State
2022 Latest Caselaw 14652 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2312/2022

Dashrath Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ravinder Kumar Charan For Respondent(s) : Mr. Sharwan Bishnoi, PP

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

13/12/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 11-Hanuman/-

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