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Kamlesh Kalla vs Ramprakash
2022 Latest Caselaw 14629 Raj

Citation : 2022 Latest Caselaw 14629 Raj
Judgement Date : 13 December, 2022

Rajasthan High Court - Jodhpur
Kamlesh Kalla vs Ramprakash on 13 December, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7019/2019

Kamlesh Kalla

----Petitioner Versus Ramprakash

----Respondent Connected With

1. S.B. Civil Writ Petition No. 6962/2019

2. S.B. Civil Writ Petition No. 7005/2019

For Petitioner(s) : Mr. Akshay Nagori For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

13/12/2022 S.B. Civil Writ Petition No. 7019/2019

IA No. 1/2022:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 25.07.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondents to oppose

the same.

For the reasons stated in the application, the same is

allowed.

The interim order dated 25.07.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(2 of 2) [CW-7019/2019]

S.B. Civil Writ Petition No. 6962/2019

IA No. 1/2021:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 25.07.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondents to oppose

the same.

For the reasons stated in the application, the same is

allowed.

The interim order dated 25.07.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

S.B. Civil Writ Petition No. 7005/2019

List the matter along with S.B. Civil Writ Petition No.

7019/2019.

(VINIT KUMAR MATHUR),J

170-172-Payal/-

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