Avinash Kumar Shrivastav vs State Of Rajasthan
2022 Latest Caselaw 14524 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18387/2022

Avinash Kumar Shrivastav S/o Late Basant Lal, Aged About 90 Years, Through Son And Power Of Attorney Holder Saurath Son Of Avinash Kumar Shrivastav Aged 47 Years Resident Of Karni Niwas, Ajmer Road, Beawar District Ajmer.

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary To Govt. Mines Department, Jaipur.

2. The Mining Engineer, Beawar.

3. The Mining Engineer, Sojat City Distt. Pali.

4. The Accountant General, Rajasthan, Jaipur.

                                                                                                       ----Respondents


                                   For Petitioner(s)             :    Mr. DD Thanvi
                                   For Respondent(s)             :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2022

Issue notice. Issue notice of stay petition as well.

In the meanwhile, no coercive action shall be taken against

the petitioner.

(VIJAY BISHNOI),J Surabhii/87-

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