Gairi Devi vs Devaram
2022 Latest Caselaw 14523 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18582/2022

Gairi Devi W/o Late Shankerlal Ji, Aged About 57 Years, By Caste Ghanchi, Resident Of Niittoda, Tehsil Pindwara, District Sirohi.

----Petitioner Versus Devaram S/o Puraji, By Caste Ghanchi, Resident Of Nittoda, Tehsil Pindwara, District Sirohi.

                                                                                                      ----Respondent


                                   For Petitioner(s)            :    Mr. Rajesh Shah
                                   For Respondent(s)            :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2022

Issue notice. Issue notice of stay petition as well.

In the meanwhile and till further orders, parties are directed

to maintain status quo as it exists today.

(VIJAY BISHNOI),J Surabhii/200-

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