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Executive Engineer, Survey And ... vs M/S Ramewshwar Lal Manaram
2022 Latest Caselaw 14522 Raj

Citation : 2022 Latest Caselaw 14522 Raj
Judgement Date : 9 December, 2022

Rajasthan High Court - Jodhpur
Executive Engineer, Survey And ... vs M/S Ramewshwar Lal Manaram on 9 December, 2022
Bench: Pankaj Mithal, Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1482/2019

Executive Engineer, Survey And Investigation

----Appellant Versus M/s Ramewshwar Lal Manaram

----Respondent

For Appellant(s) : Mr. Pankaj Sharma, AAG with Mr. Deepak Chandak Mr. Manish Tak, Dy.G.C. For Respondent(s) : Dr. Harish Kumar Purohit with Mr. Shashank Sharma

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA

Order

09/12/2022

Heard learned counsel for the parties.

Judgment reserved.

(REKHA BORANA),J (PANKAJ MITHAL),CJ

20-Sachin/Dharmendra-

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