Rajasthan Marudhara Gramin Bank vs Laxman Kumar Sharma
2022 Latest Caselaw 14510 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 937/2022

Rajasthan Marudhara Gramin Bank, Through Its Chief Manager Department Of Financial Inclusion Tulsi Tower, 09Th B Road Sardarpura, Jodhpur (Raj.)

----Appellant Versus Narendra Dana S/o Shri Ranjeet Dana, Resident Of Near Railway Fatak, Sirohi Road, Pindwara, District Sirohi. Presently Financial Literacy Centre Coordinator, Rajasthan Marudhara Gramin Bank, Link Branch, Main Market Pindwara, District Sirohi.

----Respondent Connected With D.B. Spl. Appl. Writ No. 940/2022

1. Rajasthan Marudhara Gramin Bank, Through Its General Manager, Tulsi Tower, 9Th B Road, Sardarpura, Jodhpur.

2. Rajasthan Marudhara Gramin Bank, Through Its Branch Manager, Kankroli, District Rajsamand.

----Appellants Versus Laxman Kumar Sharma S/o Shri Ram Chandra Sharma, Resident Of Near Charbhuja Mandir, Village Nandoli, Tehsil And District Rajsamand. Presently Financial Literacy Centre Coordinator, Rajasthan Marudhara Gramin Bank, Link Branch, Opposite Surbhi Complex, Nathdwara Road, Jalchakki Circle, Kankroli, District Rajsamand.

----Respondent

For Appellant(s) : Mr. Anil Kumar Bhandari For Respondent(s) : Mr. Vivek Shrimali

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment

09/12/2022

(2 of 2) [SAW-937/2022]

Learned counsel Shri Anil Bhandari, representing the

appellants, craves liberty to withdraw these appeals, which are

dismissed as such.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

40-41 Ravi Kh/-

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