Geetanjali Veterinary College vs State Of Rajasthan
2022 Latest Caselaw 14493 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18560/2022

Geetanjali Veterinary College

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Sandhu For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/12/2022 Learned counsel for the petitioner is directed to supply a

copy of the writ petition to Mr. Anil Gaur, AAG-cum-GA, who will

complete his instructions on or before the next date of hearing.

List the matter on 16.12.2022.

Let the name of Mr. Anil Gaur, AAG-cum-GA be shown in the

cause list as counsel for the respondents.

(VIJAY BISHNOI),J 328-mohit/-

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