Citation : 2022 Latest Caselaw 14486 Raj
Judgement Date : 8 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Writ Contempt No. 1057/2022
Narendra Bhati
----Petitioner Versus Hemant Kumar Gera
----Respondent
For Petitioner(s) : Mr. IR Choudhary For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
08/12/2022
Issue notice, returnable within six weeks.
(VIJAY BISHNOI),J Surabhii/278-
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