M/S Anjani Motors vs Legal Representatives Of Shri ...
2022 Latest Caselaw 14409 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18156/2022

M/s Anjani Motors

----Petitioner Versus Legal Representatives Of Shri Brji Mohan

----Respondent

For Petitioner(s) : Mr. Rajesh Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

07/12/2022

Learned counsel for the petitioner prays for and is granted

time to file copy of the judgment and decree dated 10.04.2014

passed in Suit No.110/98 titled as 'LRs of Brji Mohan vs. Anjani

Motors'.

List on 13.12.2022.

(VIJAY BISHNOI),J

128-AjaySingh/-

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