The State Of Rajasthan vs M/S Babulal Bhagwandas
2022 Latest Caselaw 14408 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18458/2022

The State Of Rajasthan

----Petitioner Versus M/s Babulal Bhagwandas

----Respondent

For Petitioner(s) : Mr. KS Rajpurohit, AAG Mr. Rajat Arora, AAAG For Respondent(s) : Dr. Laxman Singh Bhati

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/12/2022

Learned counsel Dr. Laxman Singh Bhati appearing on behalf

of the respondent and he seeks time to complete his instructions.

List on 12.12.2022.

(VIJAY BISHNOI),J Surabhii/142-

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