Gena Ram vs State Of Rajasthan
2022 Latest Caselaw 14407 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous IV Bail Application No. 9828/2022

Gena Ram S/o Kana Ram, Aged About 22 Years, B/c Jat, R/o Berathal Khurd, Tehsil Khinvsar, District Nagaur. (At Present Lodged In District Jail, Nagaur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vinod Sharma

For Respondent(s) : Mr. Vikram Sharma, PP

Mr. G.R. Punia, Sr. Advocate assisted by Mr. Rajendra Prasad for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/12/2022

Learned counsel for the petitioner does not want to

press this fourth bail application at this stage.

Hence, this fourth bail application is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

195-msrathore/-

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