Citation : 2022 Latest Caselaw 14406 Raj
Judgement Date : 7 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous 2nd Bail Application No. 15661/2022
Prakash
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : None. For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Judgment / Order
07/12/2022
None present for the petitioner.
List the matter after four weeks.
(VINIT KUMAR MATHUR),J 172-AnilSingh/-
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