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Rajshree vs Brigadier Jabbar Singh Education ...
2022 Latest Caselaw 14404 Raj

Citation : 2022 Latest Caselaw 14404 Raj
Judgement Date : 7 December, 2022

Rajasthan High Court - Jodhpur
Rajshree vs Brigadier Jabbar Singh Education ... on 7 December, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 12124/2019

Smt. Sohan Kanwar

----Petitioner Versus Brigadier Jabbar Singh Education Society

----Respondent Connected With S.B. Civil Writ Petition No. 4503/2019 Rajshree

----Petitioner Versus Brigadier Jabbar Singh Education Society

----Respondent

For Petitioner(s) : Mr. Prashant Tatia For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

07/12/2022

S.B. Civil Writ Petition No. 12124/2019: I.A. No. 01/2021:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 26.08.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed. The interim order dated 26.08.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(2 of 2) [CW-12124/2019]

S.B. Civil Writ Petition No. 4503/2019:

Connect with S.B. Civil Writ Petition No.12124/2019.

(VINIT KUMAR MATHUR),J 132-133-/Vivek/-

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