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Shri Shastri Bal Vidhya Mandir ... vs State Of Rajasthan
2022 Latest Caselaw 14332 Raj

Citation : 2022 Latest Caselaw 14332 Raj
Judgement Date : 6 December, 2022

Rajasthan High Court - Jodhpur
Shri Shastri Bal Vidhya Mandir ... vs State Of Rajasthan on 6 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 17887/2022

Shri Shastri Bal Vidhya Mandir Samiti (J.d. Hospital) And Mot Singh Bated Smriti Nursing College, Khandela Byepass, Byepass Road, Srimadhopur Through Its Secretary Bahadur Singh S/o Shri Kaluram Aged About 47 Years, R/o Bhojpur, Tehsil Khandela, District Sikar (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Medical And Health, Government Secretariat, Jaipur.

2. Rajasthan Nursing Council, Through Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur (Raj.).

3. Private Physiotherapy, Nursing And Paramedical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur (Raj.).

4. Indian Nursing Council, Through Its Registrar, 8Th Floor, Nbcc Centre, Plot No. 02, Community Centre, Okhla Phase 01, New Delhi.

----Respondents

For Petitioner(s) : Mr. Suresh Khadav For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Order

06/12/2022

Learned counsel for the petitioner submits that the

controversy involved in the present writ petition is squarely

covered by judgment dated 04.11.2022 passed by this court in a

batch of writ petitions led by S.B. Civil Writ Petition

(2 of 2) [CW-17887/2022]

No.3962/2022 (Mahatma Gandhi B.Sc. Nursing College V/s

State of Rajasthan & Ors.).

In view of the submission made by learned counsel for the

petitioner, the present writ petition is disposed of in the same

terms as in Mahatma Gandhi B.Sc. Nursing College (supra).

(VIJAY BISHNOI),J 114-Arun/-

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