Saniya Ali Nirban vs The State Of Rajasthan
2022 Latest Caselaw 14307 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 18111/2022

Saniya Ali Nirban

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

Issue notice to respondent Nos.3 and 5, returnable on

15.12.2022 and be given 'dasti' to learned counsel for the

petitioner.

Learned counsel for the petitioner is free to serve copy of the

writ petition to the counsel, who are usually appearing for the

respondent Nos.3 and 5.

(VIJAY BISHNOI),J Surabhii/148-

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