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Omprakash Chopra vs Rajasthan High Court, Jodhpur
2022 Latest Caselaw 14302 Raj

Citation : 2022 Latest Caselaw 14302 Raj
Judgement Date : 5 December, 2022

Rajasthan High Court - Jodhpur
Omprakash Chopra vs Rajasthan High Court, Jodhpur on 5 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9694/2022

Omprakash Chopra S/o Shri Dhan Raj Ji Chopra, Aged About 72 Years, By Caste Jain, Resident Of Balotra, District Barmer.

----Petitioner Versus

1. Rajasthan High Court, Jodhpur, Through Registrar, Principal Seat, Jodhpur.

2. District And Sessions Judge, Balotra, District Barmer.

3. Executive Officer, Municipal Council, Balotra, District Barmer.

4. Tehsildar, Pachpdra, District Barmer.

                                                                                                    ----Respondents


                                   For Petitioner(s)          :    Dr. AA Bhansali
                                   For Respondent(s)          :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

The application (IA No.02/22) preferred on behalf of the

petitioner seeking early hearing of the matter is considered and

disposed of.

List the matter on 13.12.2022.

(VIJAY BISHNOI),J 272-mohit/-

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