Saroj vs Dinesh Singh
2022 Latest Caselaw 14301 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 2222/2022

Saroj W/o Dinesh Singh, Aged About 27 Years, D/o Shakti Singh @ Prem Singh Deora, R/o Ulpura Magra, At Present Dakan Kotda, Udaipur. (Raj.)

----Appellant Versus Dinesh Singh S/o Nahar Singh Solanki, R/o Ulpura Magra, Tehsil Nathdwara, Distt. Rajsamand (Raj.)

----Respondent

For Appellant(s) : Mr. Radhe Shyam Mankad For Respondent(s) :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

05/12/2022

Heard.

Admit.

Issue notice to the respondent. Issue notice of stay

application also, returnable within a period of four weeks.

Till then, the execution, effect and operation of the Judgment

and decree dated 26.08.2022 passed by Additional District Judge

Nathdwara in Civil Misc.(H.M. Act) no. 76/2019(CIS No.76/2019)

shall remain stayed.

Call for the record.

(MADAN GOPAL VYAS),J 21-neha/-

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