Narendra Kumar vs The Board Of Revenue, Ajmer
2022 Latest Caselaw 14295 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17229/2022

Narendra Kumar & Ors.

----Petitioners Versus

The Board Of Revenue, Ajmer & Ors.

----Respondents

For Petitioner(s) : Mr. Vipul Dharnia For Respondent(s) : Mr. C.S. Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/12/2022

List on 15.12.2022.

The undertaking given by learned counsel Mr. C.S.

Kotwani appearing on behalf of respondent Nos.5 to 8

shall continue till the next date of hearing.

(VIJAY BISHNOI),J

226-msrathore/-

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