Ranjan Mathur vs The State Of Rajasthan
2022 Latest Caselaw 14228 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15228/2022

Ranjan Mathur

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Rajeev Purohit. For Respondent(s) : Mr. Manish Vyas, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

02/12/2022

Learned counsel for the petitioner submits that the Special

Leave Petition (C) No. 19112/2022 filed by the State against the

Division Bench judgment, has been dismissed by Hon'ble Supreme

Court on 25.11.2022 and prays for time.

List the petition on 15.12.2022.

(ARUN BHANSALI),J 59-PKS/-

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