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Arham Realty Llp vs The Urban Improvement Trust
2022 Latest Caselaw 14227 Raj

Citation : 2022 Latest Caselaw 14227 Raj
Judgement Date : 2 December, 2022

Rajasthan High Court - Jodhpur
Arham Realty Llp vs The Urban Improvement Trust on 2 December, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17437/2022

Arham Realty Llp

----Petitioner Versus The Urban Improvement Trust

----Respondent

For Petitioner(s) : Dr. Ravi Bhansali, Sr. Advocate assisted by Mr. Dhanesh Saraswat Mr. Shubham Modi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/12/2022

Issue notice. Issue notice of stay petition as well, returnable

on 19.12.2022 and be given 'dasti' to learned counsel for the

petitioner.

(VIJAY BISHNOI),J Surabhii/100-

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